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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(2)(b) in The West Bengal College Service Commission Act, 1978

(b)recommendation of the Commission shall not be necessary with respect to the appointment, on a part-time basis,-
(i)to a post of Teacher of a college in the professional subject of law, accountancy, business organisation or secretarial practice, or
(ii)to any vacancy for a period not exceeding six months in any other post of Teacher of a college occurring by reason of leave.]