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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

State of Rajasthan - Subsection

Section 47(1)(iv) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(iv)Inventory register containing detail of all Tools and Plants, furniture's, fixtures and other items belonging to Farmers' Organization in Form-X (a) and X (b);