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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Andhra Pradesh - Subsection

Section 4(ii) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(ii)The candidates should satisfy local/ non-local status requirements as laid down in the Andhra Pradesh Educational Institution (Regulation of Admission) Order, 1974 as subsequently amended for admission into Category-A seats in un-aided pandit training colleges and for seats in University, Government/aided Colleges.