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[Cites 0, Cited by 0] [Section 4(3)] [Section 4] [Entire Act]

State of Punjab - Subsection

Section 4(3)(iv) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965

(iv)The Chairman of the Samiti concerned where the vacancy to be filled up relates to the Cadre of the Samiti, - Member.