Section 4(3) in The Punjab Panchayat Samitis and Zila Parishads Services Rules, 1965
(3)The District Committee referred to in sub-rule (2) shall consist of -(i)The Chairman of the Zila Parishad, - Chairman.(ii)The Deputy Commissioner of the district, - Member.(iii)The District Development and Panchayat Officer, - Member.(iv)The Chairman of the Samiti concerned where the vacancy to be filled up relates to the Cadre of the Samiti, - Member.
