Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Uttar Pradesh - Subsection Section 18(1) in The U.P. Sheera Niyantran Niyamavali, 1974 (1)In the case of road transport the loading hours shall be between 6 a.m. to 10 p.m. while in the case of Railway wagons the timings will be such as may be fixed by Railway authorities.
