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State of Uttar Pradesh - Section

Section 18 in The U.P. Sheera Niyantran Niyamavali, 1974

18. Loading hour in the case of road transport [Section 22].

(1)In the case of road transport the loading hours shall be between 6 a.m. to 10 p.m. while in the case of Railway wagons the timings will be such as may be fixed by Railway authorities.
(2)Haulage and loading of railway wagons of molasses.-Haulage of a Railway Wagons and loading of such wagons of loading into tank lorries or other container shall not be refused or delayed by the occupier of a sugar factory. Where the occupier of a sugar factory fails without sufficient reason to make prompt arrangements for haulage and loading, Controller of the district in which the factory is situated or any other person authorised for the purpose by the Controller shall have the power to enter upon the premises of the factory, make arrangements for the haulage and loading of molasses and recover the cost thereafter from the said occupier of the sugar factory out of the price of molasses payable to the sugar factory.