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[Cites 8, Cited by 1]

Himachal Pradesh High Court

Poorvesh Pandit vs . State & Ors. on 27 July, 2023

Author: Jyotsna Rewal Dua

Bench: Jyotsna Rewal Dua

Poorvesh Pandit Vs. State & Ors.

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CWP No. 4417/2022

27.07.2023 Present: Mr. Varun Chandel, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Additional Advocate General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

Mr. Varun Chandel, learned counsel for the petitioner, 22.08.2023.

has now been designated as Additional Advocate General.

Issue Court notice to the petitioner, returnable for Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Hitender Kumar Vs. HPRTC .

CWP No. 68/2023

27.07.2023 Present: Mr. Dheeraj Kanwar, Advocate, for the petitioner.

Mr. Shyam Singh Chauhan, Advocate, for the respondent.

Learned counsel for the respondent has placed on record a copy of office order dated 08.05.2023 and submits that the case of the petitioner was examined in light of the judgment passed by the Hon'ble Apex Court in Civil Appeal Nos. 1557-1564 of 2019 (HRTC Vs. Lekh Ram) and the same was rejected.

Learned counsel for the petitioner states that the petitioner may be permitted to seek appropriate remedy for assailing the consideration order.

In view of above, the proceedings are closed. However, the petitioner is at liberty to assail the aforesaid consideration order, in accordance with law.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Dr. Urashi Chauhan Vs. State & Anr.

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CWP No. 2168/2023

27.07.2023 Present: Mr. Adarsh K. Vashishta, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

At the request of learned Deputy Advocate General, further period of two weeks' is granted to obtain instructions in light of order dated 01.06.2023.

As prayed for, list on 19.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Praveen Kumar Vs. HRTC alongwith connected matter .

CWP Nos. 2198, 844 to 849 and 3005/2023 27.07.2023 Present: Mr. Subash Chander and Mr. Jeevan Kumar, Advocates, for the respective petitioners.

Mr. Vir Bahadur Verma, Advocate, for the respondents.

As prayed for, list on 31.07.2023.





              27th July, 2023
                              r           to              Jyotsna Rewal Dua
                                                              Judge

                (rohit)








                                                       ::: Downloaded on - 27/07/2023 20:41:49 :::CIS

Praveen Kumar Vs. HRTC alongwith connected matter .

CWP Nos. 2198, 844 to 849 and 3005/2023 27.07.2023 Present: Mr. Subash Chander and Mr. Jeevan Kumar, Advocates, for the respective petitioners.

Mr. Vir Bahadur Verma, Advocate, for the respondents.

As prayed for, list on 31.07.2023.





              27th July, 2023
                              r           to              Jyotsna Rewal Dua
                                                              Judge

                (rohit)








                                                       ::: Downloaded on - 27/07/2023 20:41:49 :::CIS

Sanjeev Kumar Vs. State & Ors.

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CWP No. 947/2023

27.07.2023 Present: Mr. Dhananjay Singh, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondent/State.

Mr. Sunil Mohan Goel, Advocate, for respondents No.2 and 3.

Additional documents have not been filed.

Learned counsel appearing for respondents No.2 and 3 also seeks time to file reply.

At the joint request made by learned counsel for the parties, matter is adjourned to 23.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Ramesh Kumar Chauhan Vs. State & Anr.

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CWP No. 181/2023

27.07.2023 Present: Mr. Rakesh Chauhan, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents/State.

Reply on behalf of respondent No.3, as prayed for, be filed within two weeks. List thereafter.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Roop Ram Vs. Dalip Singh .

C.R No. 40/2023

27.07.2023 Present: Mr. B.S.Kanwar, Advocate, for the petitioner.

Mr. Bhim Raj Sharma, Advocate, for the respondent.

At the request of learned counsel for the petitioner, list on 14.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Bal Krishan Vs. State & Ors.

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CWP No. 8673/2022

27.07.2023 Present: Mr. Abhimanyu Rathor and Ms. Poonam Gehlot, Advocates, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for respondent No.1.

Ms. Suchitra Sen, Advocate, for respondent No.2.

Learned Deputy Advocate General states that the reply to the petition is being filed today.

As prayed for, list after three weeks.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Prabhat Singh Vs. State & Ors.

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CWP No. 7975/2022

27.07.2023 Present: Mr. Udit Shaurya, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents/State.

List on 28.07.2023 to enable learned counsel for the petitioner to have instructions in the matter.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Tilak Raj Sharma Vs. H.P. Khadi & Village Industries Board & ors.

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CWP No. 7188/2022

27.07.2023 Present: Mr. Sanjeev, Advocate vice Mr. Rakesh K. Dogra, Advocate, for the petitioner.

Mr. Rishi Tondon, Advocate, for respondents No.1 to 3. Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondent/State.

Learned counsel for respondents No.1 to 3 has placed on record a copy of office order dated 27.06.2023 and submits that the petitioner stands promoted to the post of Senior Assistant.

At the request of learned vice counsel for the petitioner, list on 28.07.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Avinash Chander Vs. State & Ors. a/w connected matter .

CWP No. 5501/2022 a/w CWP No.6885/2022 27.07.2023 Present: Mr. Mukul Sood, Advocate, for the petitioner(s).

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for respondents No.1 to 3.

At the request of learned Deputy Advocate General, final opportunity of four weeks is granted to file reply in CWP No.6885/2022.

As prayed for, list on 04.09.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Raj Kumari Vs. State & Ors.

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CWP No.5326/2022

27.07.2023 Present: Mr. Vijay Bir Singh, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

By way of indulgence, respondents are granted three weeks time more to file reply.

List on 28.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Ms. Krishan Moni & Ors. Vs. State & ors.

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CWP No.4688/2022

27.07.2023 Present: Mr. Onkar Jairath, Advocate, for the petitioners.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

Reply, as prayed for, be filed within three weeks.

List on 28.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Mohan Lal. Vs. State & ors.

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CWP No. 2248/2022

27.07.2023 Present: Ms. Divya Chauhan, Advocate vice Mr. D.N. Sharma, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

Three weeks further time is granted to file rejoinder. List thereafter. r Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Hardyal Singh & ors. Vs. Hardyal Singh (deceased) & Ors.

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CMPMO No.95/2022

27.07.2023 Present: Mr. Harsh Khanna, Advocate, for the petitioners.

Mr. Romesh Verma, Sr. Advocate with Mr. Sumit Sharma, Advocate, for the respondents.

As prayed for, list on 10.08.2023.





               27th July, 2023
                               r           to              Jyotsna Rewal Dua
                                                               Judge

                 (rohit)








                                                        ::: Downloaded on - 27/07/2023 20:41:49 :::CIS

Biasan Devi Vs. State & Ors.

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CWP No. 3131/2019

27.07.2023 Present: Mr. Tarun Sharma, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

As prayed for, list on 28.07.2023.

                               r           to              Jyotsna Rewal Dua
                                                               Judge

               27th July, 2023
                 (rohit)








                                                        ::: Downloaded on - 27/07/2023 20:41:49 :::CIS

Dhiana (deceased) through LRs Satya Devi (deceased) through LRs Vs. Kanso Devi .

RSA No. 101/2008

27.07.2023 Present: Mr. Basant Pal Thakur, Advocate, for the appellants except appellant No.2 and for legal heirs of appellant No.2.

Mr. Ajay Sharma, Sr. Advocate with Ms. Kavita Kajal, Advocate, for the respondents.

CMP No.9089/2023

Allowed and disposed of.

RSA No. 101/2008

At the request of learned counsel for the appellants, list on 05.09.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS Vinod Kumar Guleria Vs. H.P. University & ors.

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CWP No. 5533/2020

27.07.2023 Present: Mr. R.L. Chaudhary, Advocate, for the petitioner.

Mr. Neel Kamal Sharma, Advocate, for respondents No.1 and 2.

Mr. Suneel Awasthi, Advocate, for respondent No.3.

At the request of learned counsel for respondents No.1 and 2, list on 05.09.2023.

                               r          to             Jyotsna Rewal Dua
                                                             Judge

               27th July, 2023
                 (rohit)








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Santosh Kumar Vs. State & Ors.

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CWP No. 4663/2023

27.07.2023 Present: Mr. Surender K. Sharma, Advocate, for the petitioner.

Mr. Y.P.S. Dhaulta, Mr. Varun Chandel, Additional Advocates General, with Ms. Seema Sharma and Mr. Sumit Sharma, Deputy Advocates General, for the respondents.

CWP No.4663/2023 & CMP No.9000/2023 Learned counsel for the petitioner submits that the petitioner has already served and completed his normal tenure in hard area. Under the impugned order 13.07.2023, he has once again been transferred to tribal/hard area.

Learned counsel further submits that the petitioner has not yet been relieved from his present place of posting.

Instructions from the respondents have not forthcome. Let the same be obtained before the next date.

In view of above, there shall be stay of office order dated 13.07.2023 (Annexure P-1), qua the petitioner.

As prayed for, list on 14.08.2023.

Jyotsna Rewal Dua Judge 27th July, 2023 (rohit) ::: Downloaded on - 27/07/2023 20:41:49 :::CIS .

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