Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(1) in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

(1)There shall be a Selection Committee for each category of posts duly constituted by the Chairman and the main functions of such Committee shall be to advise and assists the appointing authority in the matter of making selection of candidates for appointment to different posts by direct recruitment.