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Union of India - Section

Section 27 in The Inland Waterways of India Recruitment, Seniority and Promotion Regulations, 1992

27. Selection Committee.

(1)There shall be a Selection Committee for each category of posts duly constituted by the Chairman and the main functions of such Committee shall be to advise and assists the appointing authority in the matter of making selection of candidates for appointment to different posts by direct recruitment.
(2)Officials in the Selection Committee will be atleast one scale-above the post for which the recruitment is to be made; but not below the level of Asstt. Director/ Accounts officer.