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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(1) in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

(1)A candidate who desires to have the mark-sheet of the Examination shall apply to the Commission alongwith such fees as may be fixed by the Commission within a period of thirty days from the date of declaration of the final result.