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State of Gujarat - Section

Section 18 in Inspector of Motor Vehicles, Class II, in the Gujarat State Transport Department, Competitive Examination Rules, 2011

18. Mark-sheet and rechecking of Marks.

(1)A candidate who desires to have the mark-sheet of the Examination shall apply to the Commission alongwith such fees as may be fixed by the Commission within a period of thirty days from the date of declaration of the final result.
(2)A candidate who desires to have his marks of examination rechecked may apply to the Commission along with such fees as may be fixed by the Commission within a period of fifteen days from the date of declaration of result of the Examination or from the date of the receipt of the Mark-sheet, whichever is later.