Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8(3)] [Section 8] [Entire Act] State of Rajasthan - Subsection Section 8(3)(a) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012 (a)The Research Board shall meet at least twice in one academic session preferably in the months of July and January ; and