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State of Rajasthan - Section

Section 8 in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

8. Research Board.

(1)There shall be a Research Board consisting of the following namely: -
(a) Dean Research - Convener
(b) Deans and Professors of all the Faculties - Members
(c) three eminent scholars (persons other than at)(a) and (b) above) nominated by the Board for a period of twoyears - Members
(d) Deputy Registrar (Academic) - Member-Secretary
(2)The powers and functions of the Research Board shall be as follows, namely: -
(a)to recommend the minimum qualification for a Research Supervisor;
(b)to recommend the names of University Researchers as Supervisors for guiding research;
(c)to recommend the names of distinguished persons from outside the University for guiding research;
(d)to consider the recommendations of Departmental Research Committee for registration of candidates for Ph.D. degree;
(e)to consider the cases of registration for doctoral degree where there is change of subject of research topic;
(f)to review, if necessary, the evaluated progress report of a Research Supervisor on the work of a candidate for the Ph.D. degree, and
(g)to determine cases of difference of opinion between examiners of Ph.D. thesis and like other cases, not expressly covered by University norms.
(3)
(a)The Research Board shall meet at least twice in one academic session preferably in the months of July and January ; and
(b)One-third of the members shall form the quorum.
Part-VI Examination Board