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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(3) in Mahatma Jyoti Rao Phoole University, Jaipur, 2012

(3)
(a)The Research Board shall meet at least twice in one academic session preferably in the months of July and January ; and
(b)One-third of the members shall form the quorum.
Part-VI Examination Board