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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(c) in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

(c)The admission of the candidates made in the Unaided Non-Minority/Minority Pandit Training Colleges shall be subject to scrutiny by the Inspecting Authority (LA.) appointed for the purpose.