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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Language Pandit Training Colleges (Regulation of Admissions into Pandit Training courses through Common Entrance Test) Rules, 2007

5. Method of Admission.

- The general guidelines for the admission of candidates into the pandit training colleges offering pandit training Course shall be as follows:
(i)The admissions shall be made in the order of merit on the basis of the rank assigned in the LPCET/ LPCET-AC and to the extent of sanctioned seats.
(ii)Number of candidates to be admitted shall not exceed the limit prescribed to each college by the N.C.T.E. from time to time.
(iii)The admissions into all University/ Government/Private-Aided/Private Unaided Pandit Training Colleges shall be made through a single window system in the order of merit on the basis of rank assigned in LPCET/ LPCET-AC.
(iv)All the seats in Unaided Minority/ Non-Minority institutions offering Pandit Training Course shall be filled as follows:
(a)All the category A seats shall be filled by the respective institutions by admitting candidates as allotted by the Convener of LPCET/LPCET-AC, as the case may be, depending upon the option exercised by institutions as prescribed in the Andhra Pradesh Conduct of Language Pandit Common Entrance Test for Admission into Pandit Training Course Rules, 2006.
(b)All the category B seats shall be filled by the respective institutions in the order of merit based on the rank obtained in LPCET/LPCET-AC duly following the procedure laid down in Rule 6(d) hereunder.
(c)The admission of the candidates made in the Unaided Non-Minority/Minority Pandit Training Colleges shall be subject to scrutiny by the Inspecting Authority (LA.) appointed for the purpose.