[Cites 0, Cited by 0]
[Section 12]
[Entire Act]
Union of India - Subsection
Section 12(2) in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010
| (a)For Heads ofDepartments : | |
| (i) [ Joint Secretary (Ports) of theMinistry [Substituted by Notification No. G.S.R. 603(E), dated 31.7.2015 (w.e.f. 7.5.2010).] | - Chairman] [Substituted by Notification No. G.S.R. 603(E), dated 31.7.2015 (w.e.f. 7.5.2010).] |
| (ii) Chairman, Mumbai Port TrustMember | - Member |
| (iii) Any other Port Chairman oran officer | - Member |
| (iv) Representative of SC/ST &OBC nominated by the Ministry of Shipping | - Member |
| (b)[For Class I posts the maximum of pay scale of which exceeds Rs. 46500 (in the pay structure from 1.1.2007)] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] | |
| (i) Deputy Chairman | - Chairman |
| (ii)[HoD in charge of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] | - Member |
| (iii) HOD in charge of theDepartment in which the vacancy occurs | - Member |
| (iv) Representative of SC/ST &OBC nominated by the Chairman | - Member |
| (c) For Class I posts other than those covered above andClass II posts : | |
| (i)[HoD in charge of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] | - Chairman |
| (ii)[Financial Advisor & Chief Accounts Officer or Deputy Conservator as may be nominated by the Chairman] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] | - Member |
| (iii) HOD in charge of theDepartment in which the vacancy occurs | - Member |
| (iv) Representative of SC/ST &OBC nominated by the Chairman | - Member |
| (d) For Class III posts : | |
| (i)[An officer of the rank not below that of Deputy to the HoD of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] | - Chairman |
| (ii) An officer of the rank notbelow hat of Deputy to the Head of the department in which thevacancy occurs | - Member |
| (iii) One officer of the rank notbelow that of Deputy to Head of any other Department of theMumbai Port Trust to be nominated by the Chairman | - Member |
| (iv) Representative of SC/ST &OBC nominated by the Chairman | - Member |
| (e) For Class IV posts : | |
| (i)[A Class I officer of the General Administration Department below the rank of Deputy to the HoD] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f 7.5.2010).] | - Chairman |
| (ii) A Class I officer below therank of Deputy to the HOD of the department in which the vacancyoccurs | - Member |
| (iii) One Class I officer of therank below the Deputy to HOD from any other Department of theMumbai Port Trust to be nominated by the Chairman | - Member |
| (iv) Representative of SC/ST &OBC nominated by the Chairman | - Member |