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Union of India - Section

Section 12 in The Mumbai Port Trust Employees (Recruitment, Seniority and Promotion) Regulations, 2010

12. Services Selection Committee.

(1)There shall be a Services Selection Committee for each grade or post, as mentioned in sub regulation (2) to conduct interviews of eligible candidates for making selection of candidates for appointment to different posts by direct recruitment.
(2)The category of posts and the composition of the Services Selection Committees referred to in sub-regulation (1) shall be the following, namely:
(a)For Heads ofDepartments :
(i) [ Joint Secretary (Ports) of theMinistry [Substituted by Notification No. G.S.R. 603(E), dated 31.7.2015 (w.e.f. 7.5.2010).] - Chairman] [Substituted by Notification No. G.S.R. 603(E), dated 31.7.2015 (w.e.f. 7.5.2010).]
(ii) Chairman, Mumbai Port TrustMember - Member
(iii) Any other Port Chairman oran officer - Member
(iv) Representative of SC/ST &OBC nominated by the Ministry of Shipping - Member
(b)[For Class I posts the maximum of pay scale of which exceeds Rs. 46500 (in the pay structure from 1.1.2007)] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).]
(i) Deputy Chairman - Chairman
(ii)[HoD in charge of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] - Member
(iii) HOD in charge of theDepartment in which the vacancy occurs - Member
(iv) Representative of SC/ST &OBC nominated by the Chairman - Member
(c) For Class I posts other than those covered above andClass II posts :
(i)[HoD in charge of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] - Chairman
(ii)[Financial Advisor & Chief Accounts Officer or Deputy Conservator as may be nominated by the Chairman] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] - Member
(iii) HOD in charge of theDepartment in which the vacancy occurs - Member
(iv) Representative of SC/ST &OBC nominated by the Chairman - Member
(d) For Class III posts :
(i)[An officer of the rank not below that of Deputy to the HoD of General Administration Department] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f. 7.5.2010).] - Chairman
(ii) An officer of the rank notbelow hat of Deputy to the Head of the department in which thevacancy occurs - Member
(iii) One officer of the rank notbelow that of Deputy to Head of any other Department of theMumbai Port Trust to be nominated by the Chairman - Member
(iv) Representative of SC/ST &OBC nominated by the Chairman - Member
(e) For Class IV posts :
(i)[A Class I officer of the General Administration Department below the rank of Deputy to the HoD] [Substituted by Notification No. G.S.R. 1434(E), dated 20.11.2017 (w.e.f 7.5.2010).] - Chairman
(ii) A Class I officer below therank of Deputy to the HOD of the department in which the vacancyoccurs - Member
(iii) One Class I officer of therank below the Deputy to HOD from any other Department of theMumbai Port Trust to be nominated by the Chairman - Member
(iv) Representative of SC/ST &OBC nominated by the Chairman - Member
The Appointing Authority may also nominate any person not in the service of the Board to be a member of a Services Selection Committee if such a person is specialised in the relevant field. Where any member of a Services Selection Committee is not available, the Appointing Authority may nominate another officer of appropriate level in his place to attend the meeting.
(3)Where recruitment to vacancies in grades common to more than one department is made in a common selection, the composition of the Committee shall be decided by the Chairman in each case.