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[Cites 0, Cited by 0] [Section 89] [Entire Act]

State of Rajasthan - Subsection

Section 89(2) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(2)The following grid connectivity charges be paid by the RE power producer to the STU.
(a) Wind & biomass power plants: Rs.2 lakh per MW
(b) Solar & other power plants: NIL up to total installed capacity of 50 MW in the State.Thereafter, as per (a) above.