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State of Rajasthan - Section

Section 89 in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

89. Grid Connectivity.

(1)Capacity augmentation of a substation and backup transmission system for power evacuation to the load centre shall be planned and carried out by the State Transmission Utility (STU) as per investment plan approved by the Commission. For this purpose, STU prepare a perspective plan for power evacuation from RE power stations proposed to be set up in the next 5 years. Such plan be revised every year and be submitted to the Commission each year by 30th September, along with estimated cost.
(2)The following grid connectivity charges be paid by the RE power producer to the STU.
(a) Wind & biomass power plants: Rs.2 lakh per MW
(b) Solar & other power plants: NIL up to total installed capacity of 50 MW in the State.Thereafter, as per (a) above.
(3)The Non-firm power injection into the State grid shall be limited to the capacity indicated below.Provided that for short line length, the envisaged capacity of the line may be considered about 1.2 to 2.0 times the Surge Impedance Loading (SIL) of the line.
S. No. Total Power fed through a feeder (in MW)
  11 kV 33 kV 132 kV 220 kV
1 ACSR Panther conductor 3 MW 12 MW 50 MW -
2 ACSR Dog conductor 2 MW 6 MW - -
3 ACSR Racoon conductor 1 MW 2 MW - -
4 ACSR Zebra - - - Above50 MW & up to 150
5 As per SIL for short line - - 90MW 180MW