Section 36(2) in Rajasthan Transparency in Public Procurement Rules, 2013
(2)The bidding documents shall have the following sections, namely :-(a)Notice Inviting Bids (NIB);(b)Instruction to Bidders (ITB);(c)Bid Data Sheet (BDS);(d)Qualification and Evaluation criteria;(e)Bidding Forms; and(f)Conditions of Contract and Contract Forms:(i)General Conditions of Contract;(ii)Special Conditions of Contract; and(iii)Contract Forms.(g)Any other documents, as may be necessary.
