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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Rajasthan - Subsection

Section 36(2)(f) in Rajasthan Transparency in Public Procurement Rules, 2013

(f)Conditions of Contract and Contract Forms:
(i)General Conditions of Contract;
(ii)Special Conditions of Contract; and
(iii)Contract Forms.