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[Cites 0, Cited by 0] [Section 40] [Entire Act]

Union of India - Subsection

Section 40(1) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(1)School of Medical Sciences
(a)Colleges Maintained by the University
(i)College of Medical Sciences
(ii)College of Dental Sciences
(iii)College of Ayurveda Sciences
(b)Departments of Studies
(i)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinance.
(c)Centres of Studies
(i)Such other Centres as may be established from time to time and assigned by the Ordinances.