Section 40(1)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

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Union of India - Subsection

Section 40(1)(b) in Central University of Himachal Pradesh (Amendment) Statutes, 2019

(b)Departments of Studies

(i)Such other Departments as may be established from time to time under the Statutes and assigned by the Ordinance.