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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Gujarat - Subsection

Section 1(3) in Staff Nurse Class III, Competitive Examination Rules, 2013

(3)They shall apply to the persons, who are eligible to be appointed by direct recruitment as Staff Nurse, Class III, in the Subordinate Services in the Commissionerate of Health, Medical Services and Medical Education and Research, Gujarat State.