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State of Gujarat - Section

Section 1 in Staff Nurse Class III, Competitive Examination Rules, 2013

1. Short title.

(1)These rules may be called the Staff Nurse Class III, Competitive Examination Rules, 2013.
(2)They shall come into force on the date of their publication in the Official Gazette.
(3)They shall apply to the persons, who are eligible to be appointed by direct recruitment as Staff Nurse, Class III, in the Subordinate Services in the Commissionerate of Health, Medical Services and Medical Education and Research, Gujarat State.