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[Cites 0, Cited by 0] [Section 42] [Entire Act]

Union of India - Subsection

Section 42(4) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(4)Every vehicle shall be constantly attended to by at least one person who is familiar with the rules in this Chapter :Provided that nothing in this sub-rule shall apply to vehicles which are left in places previously approved for the purpose by the Chief Controller or Controller authorized by him.