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Union of India - Section

Section 42 in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

42. Operations.

(1)Drivers shall be carefully selected and given appropriate training in driving and safe handling of the equipment and the compressed gas carried in the vehicle.
(2)When loading or discharging of a vehicle takes place within the operator's own premises, a skilled and trained person with requisite knowledge and experience shall be present throughout the operations.
(3)When discharge is in progress, at customers premises, the driver shall remain with his vehicle in such a position so as to be able to stop the discharge immediately in an emergency.
(4)Every vehicle shall be constantly attended to by at least one person who is familiar with the rules in this Chapter :Provided that nothing in this sub-rule shall apply to vehicles which are left in places previously approved for the purpose by the Chief Controller or Controller authorized by him.
(5)In the event of an over-night stop away from home base, prior arrangements shall be made for the safe parking of the vehicle overnight. In an emergency, a driver may seek the co-operation of the local police in finding suitable parking facilities for his vehicle.