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[Cites 0, Cited by 0] [Section 65] [Entire Act]

State of Assam - Subsection

Section 65(4) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(4)In addition to parking requirement specified in Table 7, for Multistoried Apartments, Commercial Complex and Nursing Homes, following parking provisions has to be made in these complexes for visitors / shoppers, which should be easily accessible from the approach road.
Building type Parking space
Multi-storeyed Apartment 1 car/4 dwelling unit
Shopping/ Office Complex 1 car/ 100 sq.m of area
1 two-wheeler/ 50 sq.m of area
Nursing home 1 car/5 cabins of single accommodation