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State of Assam - Section

Section 65 in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

65. Parking space.

(1)One parking space shall be provided for every car or scooter in accordance to the type of use of the building, as given below:-Table 7: Parking Specifications
Sl No . Type of Use One Parking space shall be provided for every
Car Scooter
1 Residential building For every dwelling unit 60 sq.m Every dwelling unit below 60 sq.mt but above40sq.m.
2 Theatres, Cinemas, Auditorium Accommodation of 15 seats or more. Accommodation upto10 seats.
3 Retail business 50 sq.mor fraction thereof 20 sq.m of sales area
4 Office building 100 sq.m of the floor area or fraction thereof 20 sq.m of floor area of the Office
5 Hospital 5 beds (private), 10 beds (public) Accommodation for 5 beds
6 Hotel 3 guest rooms  
7 Restaurants 10 seats of accommodations 6 seats of accommodations
8 Industrial building 20 employees in the industry 15 employees in the industry
9 Whole sale and Warehouses 60 sq. m. floor area and fraction thereof for carand scooter  
10 Educational 50 sq.m. area or fraction thereof of theadministrative office area and public service area  
11 Marriage Hall/ Community Hall 50 sq.m. plot area  
12 Stadium and exhibition centre 30 seats  
(2)
(a)For calculation of total car parking area, the area of one car parking space shall be as specified under this section on parking space;
(b)for calculation of scooter parking space, one car parking space shall be equivalent to 6 scooter parking;
(c)2.5 car parking space shall be equivalent to one parking space of heavy vehicle in Industrial and Whole-sale, Warehouse buildings.
(3)In all building of various uses except residential buildings as mentioned above, parking space of each car and scooter has to be provided with the following specifications:--
(a)in providing the parking, care has to be taken that 50% of the open space is left for landscaping and not counted for in the parking calculations;
(b)at least 25% of the open space reserved as organized open space which should be clearly shown in the service plan.
Area Car Space (in sq.m)
Basement parking 30
Stilt 25
Open Parking 20
(4)In addition to parking requirement specified in Table 7, for Multistoried Apartments, Commercial Complex and Nursing Homes, following parking provisions has to be made in these complexes for visitors / shoppers, which should be easily accessible from the approach road.
Building type Parking space
Multi-storeyed Apartment 1 car/4 dwelling unit
Shopping/ Office Complex 1 car/ 100 sq.m of area
1 two-wheeler/ 50 sq.m of area
Nursing home 1 car/5 cabins of single accommodation
(5)No extension of existing building shall be allowed by Authority if the parking provision required for the whole building as per bye law is not made available in the new proposal.