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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3)(b) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(b)Base rate shall be the rate specified in Rule 4 read with sub-rule (1) of 5;