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State of Andhra Pradesh - Section

Section 5 in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

5. Annual Revision of Rate of Fee/ Toll.

(1)The rates specified under rule 4 shall be increased by three percent, each year and such increased rate shall be deemed to be the base rate for the subsequent years.
(2)The applicable base rates shall be revised annually with effect from April 1 each year to reflect the increase in Wholesale Price Index between the week ending on January 6, 2007 (i.e. 208.7) and the week ending on or immediately after January 1 of the year in which such revision is undertaken but such revision shall be restricted to forty percent of the increase in Wholesale Price Index.
(3)The formula for determining the applicable rate of fee shall be as follows:-
Applicable rate of fee = base rate + base rate x{| | WPI A- WPI BWPI B| | }x 0.4|
Explanation. - for the purposes of this sub-rule:-
(a)Applicable rate of fee shall be rate payable by the user.
(b)Base rate shall be the rate specified in Rule 4 read with sub-rule (1) of 5;
(c)WPI A means the Wholesale Price Index of the week ending on or subsequent to 1st January immediately preceding the date of revision under these rules; and.
(d)WPI B means the Wholesale Price Index of the week ending on 6th January, 2007 i.e. 208.7.
(4)Annual Revision of rate of fee under this rule shall be effective from First of April every year.