Section 5(3) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

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State of Andhra Pradesh - Subsection

Section 5(3) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012

(3)The formula for determining the applicable rate of fee shall be as follows:-

Applicable rate of fee = base rate + base rate x{| | WPI A- WPI BWPI B| | }x 0.4|

Explanation. - for the purposes of this sub-rule:-

(a)Applicable rate of fee shall be rate payable by the user.

(b)Base rate shall be the rate specified in Rule 4 read with sub-rule (1) of 5;

(c)WPI A means the Wholesale Price Index of the week ending on or subsequent to 1st January immediately preceding the date of revision under these rules; and.

(d)WPI B means the Wholesale Price Index of the week ending on 6th January, 2007 i.e. 208.7.

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State of Andhra Pradesh - Subsection

Section 5(3) in Nehru Outer Ring Road, Hyderabad (Toll) Rules, 2012