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[Cites 0, Cited by 0] [Section 5C] [Entire Act]

State of Gujarat - Subsection

Section 5C(2) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(2)Preparation of Merit List. - (a) Merit list of candidates referred to in clause (ii) of sub-rule (1) shall be prepared on the basis of all India rank obtained in the All India Engineering Entrance Examination (AIEEE), conducted by the Central Board of Secondary Education, New Delhi.
(b)The merit list so prepared shall have to be approved by the Admission Committee.