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[Cites 0, Cited by 0] [Section 5C(2)] [Section 5C] [Entire Act]

State of Gujarat - Subsection

Section 5C(2)(b) in Bachelor of Engineering and Technology, Bachelor of Pharmacy and Diploma in Pharmacy (Regulation of Admission and Payment of Fees) Rules, 2008

(b)The merit list so prepared shall have to be approved by the Admission Committee.