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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(3) in West Bengal Electrical Licensing Rules, 2017

(3)The Board may, without requiring him to appear in an interview or practical test, grant a National Certificate of Supervisor in From Q to a person holding a Degree or Diploma in Electrical Engineering or equivalent qualifications recognized by the State Government and possessing wide range of experience in the practice of Electrical Engineering for over 15 years and holding high technical and managerial position.