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State of West Bengal - Section

Section 33 in West Bengal Electrical Licensing Rules, 2017

33. Grant of National Certificate of Supervisors.

(1)Every candidate who qualifies as required under rule 30, shall be granted a National Certificate of Supervisor in Form Q.
(2)The Board may, after satisfaction of the fact that technical qualifications and practical experience of the candidate are such as to justify the grant of a National Certificate of Supervisor without requiring him to sit for examination, grant a National Certificate of Supervisor in Form Q to any person who has fulfilled the requirements of rule 29.
(3)The Board may, without requiring him to appear in an interview or practical test, grant a National Certificate of Supervisor in From Q to a person holding a Degree or Diploma in Electrical Engineering or equivalent qualifications recognized by the State Government and possessing wide range of experience in the practice of Electrical Engineering for over 15 years and holding high technical and managerial position.
(4)Size and Format of Form Q may be varied in case of Computer printing or in the form of displayable ID card as decided by the Board.