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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(2) in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957

(2)Engineers who have passed in Oriya in the Matriculation or such other highest examinations shall be exempted from passing in the Oriya, on the production of a certificate to that effect.