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State of Odisha - Section

Section 14 in Orissa Electrical/Mechanical/Telecommunication (Departmental and Professional Examination) Engineering Service Rules, 1957

14.

(1)The Examinations shall consist of the subjects set forth in Schedule I.
(2)Engineers who have passed in Oriya in the Matriculation or such other highest examinations shall be exempted from passing in the Oriya, on the production of a certificate to that effect.