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[Cites 0, Cited by 0] [Section 33(3)] [Section 33] [Entire Act]

State of Punjab - Subsection

Section 33(3)(a) in Punjab Boiler Operation Engineers' Rules, 2001

(a)a degree in mechanical or electrical or chemical engineering recognised by the Institution of Engineers (India) for exemption from sections A and B of the Associate Member of the Institution of Engineers (India) Examination; and