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[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 71(2)(a) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(a)the person or the authority or the department or company or such other body which has or which is suspected to have committed the offence;