Section 5(2)(ii) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973

[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

(ii)For person having an income of Rs. 250/- and above but less than Rs. 400/-per month. - 150 Sq. meters.']]

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