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State of Rajasthan - Section
Section 5 in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
5. Reservations.
- [(1) In sectors for residential purposes 40% of the total number of plots shall be reserved for sale by way of allotment and the remaining plots shall be sold by public auction.] [Sub-Condition (1), Substituted by Notification No. F. 4(13) Revenue/Col/77, dated 08.02.1982-Rajasthan Gazette, Part IV-(C), dated 05.05.1982, page 69.]| [Income per month for persons having monthlyincome | Plot size | Rate to be charged | |
| (i) | Upto Rs. 700/- P.M. | 110 Sq. Yds. | 50% of the reserve price |
| (ii) | Rs. 701/- to 2000/- P.M. | 215 Sq. Yds. | 75% of the reserve price |
| (iii) | Rs. 1501/- to 2000/- P.M. | 300 Sq. Yds. | Reserve price + 10% of the reserve price.] |