[Cites 0, Cited by 0]
[Section 5]
[Entire Act]
State of Rajasthan - Subsection
Section 5(2) in The Rajasthan Colonisation (Sale and Allotment of Land in Mandis in the Bhakra and Indira Gandhi Canal Projects Colony Areas) Conditions, 1973
| [Income per month for persons having monthlyincome | Plot size | Rate to be charged | |
| (i) | Upto Rs. 700/- P.M. | 110 Sq. Yds. | 50% of the reserve price |
| (ii) | Rs. 701/- to 2000/- P.M. | 215 Sq. Yds. | 75% of the reserve price |
| (iii) | Rs. 1501/- to 2000/- P.M. | 300 Sq. Yds. | Reserve price + 10% of the reserve price.] |