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State of Madhya Pradesh - Section

Section 43 in The M.P. Nagarpalika Nirvachan Niyam, 1994

43. Form of ballot papers.

(1)Every ballot paper shall have a counterfoil attached thereto and shall be in such form and have such particulars as may be determined by the Election Commission.
(2)The ballot paper shall contain the names of the candidates in Hindi in the Devanagari script, arranged in the same order in which they appear in the list of contesting candidates against their election symbols.