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[Cites 0, Cited by 0] [Section 43] [Entire Act]

State of Madhya Pradesh - Subsection

Section 43(2) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(2)The ballot paper shall contain the names of the candidates in Hindi in the Devanagari script, arranged in the same order in which they appear in the list of contesting candidates against their election symbols.