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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(i) in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008

(i)"Act" means the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008 (19 of 2008);