Section 2 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
2. Definitions.
(1)In these regulations unless the context otherwise requires. -(i)"Act" means the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Act, 2008 (19 of 2008);(ii)"Annexure" means the annexure to the Schedule to these regulations;(iii)"Chairman" means the Chairman of the Governing Body of the Institute;(iv)"Director" means the Director of the Institute;(v)"President" means the President of the Institute;(vi)"Rules" means the Jawaharlal Institute of Post-Graduate Medical Education and Research, Puducherry Rules, 2008;(vii)"Schedule" means the schedule to these regulations;(viii)"Section" means a section of the Act;(ix)"Standing Committee and ad hoc committees" means respectively the standing and ad hoc committees constituted under sub-section 5 of section 10 of the Act.(2)Words and phrases used in these regulations and not defined but defined in the Act shall have the meanings respectively assigned to them.
