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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Rajasthan - Subsection

Section 46(7) in Rajasthan Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2009

(7)Auxiliary Energy Consumption
(a) Coal-based generating stations:  
  i. For above110 MW and up to 250 MW units  
  (i) With cooling towers 9.0 %
  (ii) Without cooling towers 8.5 %
  ii. For 110 MW capacity units at KTPS 10.5%
  iii. For 195 to 250 MW units at KTPS and STPS 9.0 %
  iv. 500 MW units  
  i. Steamdriven boiler feed pumps  
  (i) Withcooling towers 7.0%
  (ii) Withoutcooling towers 6.5%
  ii.Electrically driven boiler feed pumps  
  (i) Withcooling towers 8.5%
  (ii) Withoutcooling towers 8.0%
(b) Gas Turbine/Combined cycle generating stations:  
  (i) Combinedcycle 3.0%
  (ii) Opencycle 1.0%
Note. - For Ramgarh GTPS additional auxiliary consumption of 3% for open cycle and 2% for combined cycle for number of days gas compressors are used.
(c)Lignite-fired thermal power generating stations:
i. The auxiliary energy consumption norms shall be 0.5 percentage point more than the above auxiliary energy consumption norms of coal-based generating stations at (7) (a) (I) above.ii. Lignite based generating station with CFBC technology 11.5%Note. - The auxiliary consumption shall include electricity consumption towards water pumping operation up to the pipeline distance of 50 Kms. The treatment for additional energy consumption and cost thereof for pipeline beyond 50 km shall be in accordance with the Regulation 48.